Patna High Court - Orders
M/S All India Pest Control vs The State Of Bihar & Ors on 1 May, 2017
Author: V. Nath
Bench: V. Nath
Patna High Court C.R. No.172 of 2016 (3) dt.01-05-2017
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Revision No.172 of 2016
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M/s All India Pest Control
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Raj Kishore Prasad
For the Respondent/s : Mr. Sc 22- Kundan Bahadur Singh
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CORAM: HONOURABLE MR. JUSTICE V. NATH
ORAL ORDER
3 01-05-2017The learned counsel for the petitioner has prayed for permission to remove the defects as pointed out by the stamp reporter in course of the day. The prayer is allowed.
(V. Nath, J) Nitesh/-
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