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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Chattisgarh - Subsection

Section 15(iv) in Chhattisgarh Municipal Corporation and Municipalities (Registration of Colonizer, Terms and Conditions) Rules, 2013

(iv)the scheme, as prepared above shall be published for information of the general public by the Competent Authority in the manner as he may deem fit.