Section 1 in The Aligarh Development Authority (Form of Application For Permission For Development) Bye-Laws, 1983
1. Short title and commencement -
(1)These Bye-laws may be called the Aligarh Development Authority (Form of Application for Permission for Development) Bye-Laws, 1983;(2)They shall come into force with effect from the date of publication in the Gazette; and(3)They shall be applicable to the Aligarh Development Area.
