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State of Jharkhand - Section

Section 286 in Bihar Education Code, 1961

286. Degradation of Unfit Pupils.

- If on the result of his class work for the first month after admission a pupil is considered by the Headmaster unfit for the class to which he has been admitted, he may be placed in the next lower class. Cases dealt with under this rule should be recorded in the register prescribed under Article 271.(D. P. I.'s circular no. 41, dated the 12th September 1947.)