Section 173 in U.P. Zamindari Abolition and Land Reforms Rules, 1952
173. Sections 195, 197 and 198 : Admission to land.
- Whenever the Land Management Committee intends to admit any person to land under Section 195 or 197, it shall announce by beat of drum in the circle of the Gaon Sabha in which the land is situate at least seven days before the date of meeting for admission of land, the numbers of plots, their areas and the date on which admission thereto is to be made.
