Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(c) in Tamil Nadu Irrigation Works (Construction of Field Bothies) Act, 1959 (c)"field bothies" means small channels which run from outlets in the Government channels and which convey and distribute water to individual fields;
