Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Article 90] [Constitution] Constitution Subarticle Article 90(b) in Constitution of India (b)may at any time, by writing under his hand addressed to the Chairman, resign his office; and
