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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(3)(c) in The Chhattisgarh Primary Education Act, 1961

(c)a list of existing approved schools and the schools, if any, proposed to be opened for the purposes, classified by language in which instruction is given or proposed to be given;