Delhi High Court - Orders
Parle Agro Private Limited vs Pepsico Inc & Anr on 31 January, 2023
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~21 & 22 (Original)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 5/2021
PARLE AGRO PRIVATE LIMITED ..... Plaintiff
Through: Mr. Sudhir Chandra, Sr. Adv.
with Mr. Ankur Sangal, Ms. Pragya Mishra
and Mr. Kiratraj Sadana, Advs.
versus
PEPSICO INC & ANR. ..... Defendants
Through: Mr. A.S. Chandhiok, Sr. Adv.
with Mr. Manish K. Jha and Ms. Avni
Sharma, Ms. Suryaprava Basu and Ms.
Kavya, Advs. for D-1
Mr. Manish K. Jha and Ms. Avni Sharma,
Advs. for D-2
+ CS (COMM) 268/2021
PEPSICO INC. & ANR. ..... Plaintiffs
Through: Mr. A.S. Chandhiok, Sr. Adv.
with Mr. Manish K. Jha, Ms. Avni Sharma,
Ms. Suryaprava Basu and Ms. Kavya, Advs.
for Plaintiff-1
Mr. Manish K. Jha and Ms. Avni Sharma,
Advs. for Plaintiff-2
versus
PARLE AGRO PRIVATE LIMITED ..... Defendant
Through: Mr. Sudhir Chandra, Sr. Adv.
with Mr. Ankur Sangal, Ms. Pragya Mishra
and Mr. Kiratraj Sadana, Advs.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 31.01.2023
1. Mr. Sudhir Chandra has been heard substantially by way of Signature Not Verified Digitally Signed By:KAMLA RAWATC.O. (COMM.IPD-TM) 5/2021 & CS(COMM) 268/2021 Page 1 of 2 Signing Date:03.02.2023 10:30:20 reply to Mr. Chandhiok's arguments in I.A. 7170/2021 in CS (COMM) 268/2021 and in C.O. (COMM.IPD-TM) 5/2021.
2. For conclusion of Mr. Sudhir Chandra's submissions and to hear Mr. Chandhiok by way of response thereto, re-notify on 8th February 2023 as part-heard at 2:30 pm. C.HARI SHANKAR, J JANUARY 31, 2023 dsn Signature Not Verified Digitally Signed By:KAMLA RAWATC.O. (COMM.IPD-TM) 5/2021 & CS(COMM) 268/2021 Page 2 of 2 Signing Date:03.02.2023 10:30:20