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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Andhra Pradesh - Subsection

Section 35(f) in The Andhra Pradesh Fire and Emergency Operations and Levy of Fee Rules, 2006

(f)The member of the service up to the rank of Assistant Divisional Fire Officer shall be entitled for all the "Rewards" contemplated under Chapter IV of the Andhra Pradesh Fire Service Manual;