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State of Punjab - Section

Section 6 in Civil Services (Departmental Examination), Punjab Rules, 2014

6. [ Powers and functions of the Examination Committee. [Substituted by Notification No. G.S.R.29/Const./Art.309/Amd.(2)/2019, dated 6.8.2019 (w.e.f. 26.9.2014).]

- The following shall be the powers and functions of the Examination Committee, namely: -
(i)to finalise the Syllabus of examination from time to time;
(ii)to finalise the results of examination; and
(iii)to order declaration of final result of the examination.]