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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 9(3)(a) in International Telecommunication Access to Essential Facilities at Cable Landing Stations Regulations, 2007

(a)send an intimation, after taking steps referred to in sub-regulation (2), to the eligible International Telecommunication Entity for taking control of the Reference Capacity;