Gujarat High Court
Jayantibhai Galbabhai Prajapati & vs Deputy Collector & 3....Opponent(S) on 4 August, 2017
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
C/CRA/464/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL REVISION APPLICATION NO. 464 of 2016
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JAYANTIBHAI GALBABHAI PRAJAPATI & 1....Applicant(s)
Versus
DEPUTY COLLECTOR & 3....Opponent(s)
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Appearance:
MR CB DASTOOR, ADVOCATE for the Applicant(s) No. 1 - 2
MR VENUGOPAL PATEL, AGP for the Opponent(s) No. 1
HIREN J TRIVEDI, CAVEATOR for the Opponent(s) No. 3 - 4
MR SP MAJMUDAR, CAVEATOR for the Opponent(s) No. 3 - 4
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CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI
Date : 04/08/2017
ORAL ORDER
In view of the decision dated 21.07.2017 passed by the Division Bench in the case of Jay Atul Shah and Ors. Vs. Arvindbhai Amrutbhai Patel and Ors., learned Advocate Mr.C.B.Dastoor seeks permission to withdraw the present Civil Revision Application with a view to file appropriate proceedings as may be permissible under the law.
The permission, as sought for, is granted. Present Civil Revision Application is dismissed as withdrawn with a liberty as prayed for.
The Registry is directed to return the certified copy of the impugned orders. Direct service today is permitted.
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