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Gujarat High Court

Jayantibhai Galbabhai Prajapati & vs Deputy Collector & 3....Opponent(S) on 4 August, 2017

Author: Bela M. Trivedi

Bench: Bela M. Trivedi

                  C/CRA/464/2016                                            ORDER




                  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                     CIVIL REVISION APPLICATION NO. 464 of 2016

         ==========================================================
                 JAYANTIBHAI GALBABHAI PRAJAPATI & 1....Applicant(s)
                                     Versus
                       DEPUTY COLLECTOR & 3....Opponent(s)
         ==========================================================
         Appearance:
         MR CB DASTOOR, ADVOCATE for the Applicant(s) No. 1 - 2
         MR VENUGOPAL PATEL, AGP for the Opponent(s) No. 1
         HIREN J TRIVEDI, CAVEATOR for the Opponent(s) No. 3 - 4
         MR SP MAJMUDAR, CAVEATOR for the Opponent(s) No. 3 - 4
         ==========================================================

          CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI

                                   Date : 04/08/2017
         ORAL ORDER

In view of the decision dated 21.07.2017 passed  by  the  Division  Bench  in  the   case  of  Jay   Atul   Shah  and   Ors.   Vs.   Arvindbhai   Amrutbhai   Patel   and   Ors.,  learned   Advocate   Mr.C.B.Dastoor   seeks   permission   to  withdraw the present Civil Revision Application with a  view   to   file   appropriate   proceedings   as   may   be  permissible under the law. 

The   permission,   as   sought   for,   is   granted.  Present   Civil   Revision   Application   is   dismissed   as  withdrawn with a liberty as prayed for.

The Registry is directed to return the certified  copy of the impugned orders. Direct service today is  permitted. 

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HC-NIC Page 1 of 2 Created On Sat Aug 05 02:03:54 IST 2017 C/CRA/464/2016 ORDER (BELA M. TRIVEDI, J.) Tuvar Page 2 of 2 HC-NIC Page 2 of 2 Created On Sat Aug 05 02:03:54 IST 2017