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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(3)(iii) in The Punjab Khadi and Village Industries Board Act, 1955

(iii)all rights, obligations and liabilities (including any liabilities under any contract) of the Board shall become the rights, obligations and liabilities of the Government.]