Bombay High Court
Mohammad Bin Saeed Bin Killeb And Others vs The State Of Maharashtra And Another on 29 October, 2021
Author: V. K. Jadhav
Bench: V. K. Jadhav
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
901 CRIMINAL APPLICATION NO. 1403 OF 2021
MANOJ SUBHASH DABHADE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
.....
Advocate for Applicants : Mr. Umesh A. Bhadgaonkar
APP for Respondent No.1-State : Mr. S. P. Deshmukh
.....
AND
902 CRIMINAL APPLICATION NO. 1659 OF 2021
VITTHAL WAMAN BAMANE
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
.....
Advocate for Applicant : Mr. Kachru A. Ingle
APP for Respondent No.1-State : Mr. G. O. Wattamwar
.....
AND
903 CRIMINAL APPLICATION NO. 2081 OF 2021
MOHAMMAD BIN SAEED BIN KILEB AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
.....
Advocate for Applicants : Mr. Satyajit S. Bora
APP for Respondent No.1-State: Mr. S. J. Salgare
.....
AND
904 CRIMINAL APPLICATION NO. 2222 OF 2021
PANKAJKUMAR GANPATBHAI PATEL
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
.....
Advocate for Applicant : Mr. Bhushan S. Dhawale
APP for Respondent No.1-State : Mr. R. V. Dasalkar
.....
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AND
905 CRIMINAL WRIT PETITION NO. 1002 OF 2021
ISHWAR S/O KASHINATH KHUNE
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
.....
Advocate for Petitioner : Mr. Estling S. Murge
APP for Respondent No.1-State: Mr. S. P. Deshmukh
.....
AND
906 CRIMINAL WRIT PETITION NO. 1084 OF 2021
SUGRIV S/O ANNASAHEB PHAD AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
.....
Advocate for Petitioners : Mr. Avinash A. Phad
APP for Respondent No.1-State : Mr. R. V. Dasalkar
.....
CORAM : V. K. JADHAV AND
SANDIPKUMAR. C. MORE, JJ.
DATED : 29th OCTOBER, 2021 PER COURT:-
1 Await service.
2. Stand over to 08.12.2021.
3. Interim relief, if any, to continue till then.
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