Section 3(2)(b) in The Orissa Grama Panchayats Election Rules, 1965

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State of Odisha - Subsection

Section 3(2)(b) in The Orissa Grama Panchayats Election Rules, 1965

(b)[ In the list of wards reserved for the backward class of citizens under Clause (a), the ward which appears first and, thereafter, every third ward shall be reserved for women belonging to such backward class until the required quota is completed.] [Inserted vide Orissa Gazette Extraordinary No. 2480 dated 21.12.2001.]

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State of Odisha - Subsection

Section 3(2)(b) in The Orissa Grama Panchayats Election Rules, 1965