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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(viii) in The High Court of Judicature for Rajasthan Advocate Conduct Rules, 2006

(viii)Miscellaneous applications (similarly indexed and paginated) shall be kept in another folder called Part B. Service returns in any form may also be kept in the same folder.