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[Cites 0, Cited by 0] [Section 27A(2)] [Section 27A] [Entire Act]

State of Rajasthan - Subsection

Section 27A(2)(ii) in The Rajasthan Civil Services (Commutation of Pension) Rules, 1981

(ii)on receipt of an application for restoration of commutation of pension from the Pensioner, the Treasury Officer/Pension Payment Officer shall ask for the disburser's half from the concerned Bank/Sub-Treasury, in cases where the pensioner draws his pension from Public Sector Bank/Sub-Treasury and shall examine it and authorise full pension as a result of restoration of commuted value of pension and record the same on both halves of Pension Payment Order under his seal and dated signature. The both halves of Pension Payment order will be sent to concerned Bank/Sub-Treasury for disbursement.]