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Delhi High Court - Orders

Masasasong Ao vs National Iinvestigation Agency on 6 September, 2023

Author: Siddharth Mridul

Bench: Siddharth Mridul

                                    $~S-8

                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI

                                    +           CRL.A. 244/2023 & CRL.M.A. 6963/2023 (Exemption)

                                                MASASASONG AO                                                                   ..... Appellant
                                                            Through:                                          Mr. M.S. Khan, Mr. Kahorngam
                                                                                                              Zimik, Mr. Quasar Khan, Mr.
                                                                                                              Prashant, Mr. Rahul, Advocates.

                                                                                      versus

                                                NATIONAL IINVESTIGATION AGENCY            ..... Respondent
                                                             Through: Ms. Shilpa Singh, Special PP
                                                                        along with Ms. Prerna Singh,
                                                                        Advocate with Inspector Sanjay
                                                                        Kumar, CIO and Mr. Pawan Singh
                                                                        Rana, Consultant for NIA.
                                                CORAM:
                                                HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
                                                HON'BLE MR. JUSTICE ANISH DAYAL
                                                             ORDER

% 06.09.2023 At joint request of learned counsel appearing on behalf of the parties, the hearing of the appeal is adjourned.

List on 06.10.2023.

SIDDHARTH MRIDUL, J ANISH DAYAL, J SEPTEMBER 06, 2023/rs Click here to check corrigendum, if any CRL.A. 244/2023 Page 1 of 1 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:03:50