Delhi High Court - Orders
Masasasong Ao vs National Iinvestigation Agency on 6 September, 2023
Author: Siddharth Mridul
Bench: Siddharth Mridul
$~S-8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 244/2023 & CRL.M.A. 6963/2023 (Exemption)
MASASASONG AO ..... Appellant
Through: Mr. M.S. Khan, Mr. Kahorngam
Zimik, Mr. Quasar Khan, Mr.
Prashant, Mr. Rahul, Advocates.
versus
NATIONAL IINVESTIGATION AGENCY ..... Respondent
Through: Ms. Shilpa Singh, Special PP
along with Ms. Prerna Singh,
Advocate with Inspector Sanjay
Kumar, CIO and Mr. Pawan Singh
Rana, Consultant for NIA.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 06.09.2023 At joint request of learned counsel appearing on behalf of the parties, the hearing of the appeal is adjourned.
List on 06.10.2023.
SIDDHARTH MRIDUL, J ANISH DAYAL, J SEPTEMBER 06, 2023/rs Click here to check corrigendum, if any CRL.A. 244/2023 Page 1 of 1 This is a digitally signed order.
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