Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(2)(ii) in The Orissa Co-operative Societies Rules, 1965

(ii)[ his application is accepted by the Committee subject to the provisions of Section 16 and Section 16-A; and [Substituted vide Orissa Gazette Extraordinary No. 500, dated 23.4.1997.]