Bombay High Court
Jan Adalat , A Centre For Paralegal ... vs The State Of Maharashtra Thru ... on 8 March, 2019
Bench: B. R. Gavai, N. J. Jamadar
934-WP-1484-19.DOC
Santosh
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 1484 OF 2019
Jan Adalat & ors. ....Petitioners
Versus
State of Maharashtra & ors. ...Respondents
Mr. U. P. Warunjikar, for the Petitioner. Mr. N. K. Rajpurohit, AGP for Respondent no.1/State. Ms. R. Sarkkar, I/b Ms. Rebecca Gonsalves, for Respondent no.3.
CORAM: B. R. GAVAI & N. J. JAMADAR, JJ DATED: 8th March, 2019 PC:-
1. Issue fresh notice to Respondent no.2, returnable on 25th March, 2019. Hamdast granted.
[N. J. JAMADAR, J.] [B. R. GAVAI, J.] 1/1 ::: Uploaded on - 12/03/2019 ::: Downloaded on - 14/03/2019 13:00:07 :::