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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2)(fb) in The Coal Mines Provident Fund and Miscellaneous Provisions Act, 1948

(fb)“Insurance Scheme” means the Coal Mines Deposit linked Insurance Scheme framed under sub-section (1) of section 3G;] 10[11[(fc)] “managing agent” has the meaning assigned to it in the Companies Act, 1956 (1 of 1956); and]