Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 32 in The Punjab Agricultural University Act, 1961

32. Residence of Students.

- Every student of the University shall reside in a hostel or under such conditions as may be prescribed.