Jammu & Kashmir High Court
Sunaina Sharma And Ors vs State Of J&K; & Ors on 15 January, 2019
Author: Sanjay Kumar Gupta
Bench: Sanjay Kumar Gupta
HIGH COURT OF JAMMU & KASHMIR
AT JAMMU
SWP No.55/2019
IA No.1/2019
Date of order: 15.01.2019
Sunaina Sharma and ors vs State of J&K & ors
Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge
Appearing counsel:
For petitioner/appellant (s) : Mr. S.C.Sharma, Advocate.
For respondent(s) :
Issue notice to the respondents, returnable within four weeks. Requisites within one week.
List on 26.02.2019.
(Sanjay Kumar Gupta) Judge Jammu:
15.01.2019 Vijay