Delhi High Court - Orders
Dr. Girisha K C & Ors vs Union Of India & Ors on 22 May, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 15194/2022 & CM APPL. 46987/2022
DR. GIRISHA K C & ORS ...... Petitioners
Through: Mr. Amol Kokane, Advocate
versus
UNION OF INDIA & ORS ...... Respondents
Through: Ms. Monika Arora, CGSC with
Mr.Subhrodeep Saha, Advocate
Mr. Santosh Kumar Tripathi,
Standing Counsel for GNCTD with
Mr. Divyam Nandrajog, Advocate for
R-2 & R-3
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 22.05.2023
1. Learned Counsel for the Respondent prays for and is granted four weeks' time to file the reply.
2. List on 17.08.2023.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J MAY 22, 2023 hsk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 18:54:50