Madras High Court
Saleem vs The Deputy Inspector General Of ... on 2 September, 2025
Author: G.R.Swaminathan
Bench: G.R.Swaminathan
1 W.P.(MD)NO.21984 OF 2025
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 02.09.2025
CORAM
THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN
W.P.(MD)No.21984 of 2025 AND
W.M.P.(MD)No.17061 of 2025
Saleem ... Petitioner
Vs.
1. The Deputy Inspector General of Registration,
Madurai Region, Madurai.
2. The District Revenue Officer,
Sivagangai District, Sivagangai.
3. The District Registrar,
Sivagangai District, Sivagangai.
4. The Sub-Registrar,
Sub Registrar Office,
Thirupuvanam,
Sivagangai District.
5. Rajapandian
6. Sathya Abi Jayan
7. R.Nehru
8. Jaya Lakshmi
9. Balamurugan
10.Kannan
11. Balan
12.Pichaipandi
13.Chithra Devi
14.Raja Madhan
15.Shakunthala ... Respondents
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2 W.P.(MD)NO.21984 OF 2025
Prayer: Writ petition filed under Article 226 of the
Constitution of India, to issue a Writ of Mandamus, forbearing the
fourth respondent from registering any document presented by
respondents 5 to 15 in respect of the property situated in 372/3 at
D.Karisalkulam Village, Thiruppuvanam Taluk, Sivagangai District.
For Petitioner : Mr.K.Navaneetharaja
For R-1 to R-4 : Mr.D.Gandhiraj,
Special Government Pleader.
***
ORDER
Heard the learned counsel appearing for the petitioner and the learned Special Government Pleader appearing for respondents 1 to 4.
2. Issuance of notice to the private respondents is dispensed with.
3. The prayer in the writ petition is that the registering authority should not register any document presented by the private respondents in respect of the petition-mentioned property.
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4. The registering authority being the statutory functionary would definitely discharge his functions as per law. It is not necessary for the writ Court to issue a writ of mandamus for that purpose.
5. If the petitioner has any private dispute with respondents 5 to 15 herein, it is for the writ petitioner to file a civil suit before the jurisdictional civil Court. Granting the aforesaid liberty, this writ petition stands disposed of. No costs. Consequently, connected miscellaneous petition is closed.
02.09.2025
NCS : Yes / No
Index : Yes / No
Internet : Yes/ No
PMU
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4 W.P.(MD)NO.21984 OF 2025
G.R.SWAMINATHAN,J.
PMU
To:
1. The Deputy Inspector General of Registration, Madurai Region, Madurai.
2. The District Revenue Officer, Sivagangai District, Sivagangai.
3. The District Registrar, Sivagangai District, Sivagangai.
4. The Sub-Registrar, Sub Registrar Office, Thirupuvanam, Sivagangai District.
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