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Madras High Court

Saleem vs The Deputy Inspector General Of ... on 2 September, 2025

Author: G.R.Swaminathan

Bench: G.R.Swaminathan

                                                                 1              W.P.(MD)NO.21984 OF 2025

                            BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                    DATED: 02.09.2025

                                                          CORAM

                                  THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN

                                         W.P.(MD)No.21984 of 2025 AND
                                          W.M.P.(MD)No.17061 of 2025
                     Saleem                                        ... Petitioner
                                                              Vs.
                     1. The Deputy Inspector General of Registration,
                        Madurai Region, Madurai.

                     2. The District Revenue Officer,
                        Sivagangai District, Sivagangai.

                     3. The District Registrar,
                        Sivagangai District, Sivagangai.

                     4. The Sub-Registrar,
                        Sub Registrar Office,
                        Thirupuvanam,
                        Sivagangai District.

                     5. Rajapandian
                     6. Sathya Abi Jayan
                     7. R.Nehru
                     8. Jaya Lakshmi
                     9. Balamurugan
                     10.Kannan
                     11. Balan
                     12.Pichaipandi
                     13.Chithra Devi
                     14.Raja Madhan
                     15.Shakunthala                                         ... Respondents


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https://www.mhc.tn.gov.in/judis              ( Uploaded on: 04/09/2025 06:10:13 pm )
                                                                  2              W.P.(MD)NO.21984 OF 2025

                                  Prayer: Writ petition filed under Article 226 of the
                     Constitution of India, to issue a Writ of Mandamus, forbearing the
                     fourth respondent from registering any document presented by
                     respondents 5 to 15 in respect of the property situated in 372/3 at
                     D.Karisalkulam Village, Thiruppuvanam Taluk, Sivagangai District.


                                  For Petitioner       : Mr.K.Navaneetharaja
                                  For R-1 to R-4       : Mr.D.Gandhiraj,
                                                         Special Government Pleader.

                                                             ***
                                                         ORDER

Heard the learned counsel appearing for the petitioner and the learned Special Government Pleader appearing for respondents 1 to 4.

2. Issuance of notice to the private respondents is dispensed with.

3. The prayer in the writ petition is that the registering authority should not register any document presented by the private respondents in respect of the petition-mentioned property.

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4. The registering authority being the statutory functionary would definitely discharge his functions as per law. It is not necessary for the writ Court to issue a writ of mandamus for that purpose.

5. If the petitioner has any private dispute with respondents 5 to 15 herein, it is for the writ petitioner to file a civil suit before the jurisdictional civil Court. Granting the aforesaid liberty, this writ petition stands disposed of. No costs. Consequently, connected miscellaneous petition is closed.




                                                                                             02.09.2025

                     NCS      : Yes / No
                     Index    : Yes / No
                     Internet : Yes/ No

                     PMU




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https://www.mhc.tn.gov.in/judis               ( Uploaded on: 04/09/2025 06:10:13 pm )
                                                                4              W.P.(MD)NO.21984 OF 2025

                                                                                  G.R.SWAMINATHAN,J.


                                                                                                  PMU




                     To:

1. The Deputy Inspector General of Registration, Madurai Region, Madurai.

2. The District Revenue Officer, Sivagangai District, Sivagangai.

3. The District Registrar, Sivagangai District, Sivagangai.

4. The Sub-Registrar, Sub Registrar Office, Thirupuvanam, Sivagangai District.

W.P.(MD)No.21984 of 2025

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