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State of West Bengal - Section

Section 92 in West Bengal Municipal (Building) Rules, 2007

92. Signs and outdoor display structures.

— (1) The construction of advertising signs and outdoor display structures shall be in accordance with the provisions of Signs and Outdoor Display Structures of the latest edition of the National Building Code of India.
(2)Every building shall display in a prominent place on the front side, the premises number as assigned to it by the Municipality and the street name, so as to be conveniently visible from the street.