Section 6 in Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2008
6. Duties and Responsibilities of Chairman.
- The Chairman as administrative head of the Board shall be responsible for, -(i)ascertaining from the departments, the number of posts for which recruitment is to be made from time to time;(ii)inviting applications by means of advertisements;(iii)scrutinizing applications received in response to the advertisements;(iv)selection of candidates either by competitive examinations or interviews of candidates or by both;(v)submission to the departments concerned the names of the selected candidates;(vi)taking steps to ensure that in making recommendations, the departments will be able to discharge their obligations in respect of the reservation in recruitments;(vii ) maintaining records of selections made by the Board;(viii)submitting an Annual Report of the activities of the Board to the State Government;(ix)the Chairman of the Board shall exercise the administrative and financial powers of the Head of the Department; and(x)any other duty or duties, entrusted by the Government from time to time.
