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[Cites 0, Cited by 0] [Section 2(24)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(24)(b) in The Orissa Land Reforms Act, 1960

(b)"Lord Jagannath" at Puri and his Temple within the meaning of the Shri Jagannath Temple Act, 1955 (Act 11 of 1955);