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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Telangana - Subsection

Section 33(2)(xvii) in Telangana (Agricultural Produce and Livestock) Markets Act, 1966

(xvii)the form in which the accounts of a market committee shall be kept, [the audit and publication of such accounts] [Substituted by Act No. 1 of 1971.] and charges if any, to be made for such audit;