Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 30 in The Tamil Nadu Cinemas (Regulation) Rules, 1957 30. A fee of rupees five shall be charged for the examination of every [300 metres] [Substituted by G. O. Ms. No. 3999, Home, dated the 23rd November 1962.] of film or fraction thereof.
