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Supreme Court - Daily Orders

Marwari Balika Vidyalaya vs Asha Srivastava . And Ors. on 3 November, 2017

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.1                              COURT NO.1                       SECTION XVI

                                S U P R E M E C O U R T O F               I N D I A
                                        RECORD OF PROCEEDINGS

                                      Civil Appeal No(s).9166/2013

     MARWARI BALIKA VIDYALAYA                                                  Appellant(s)

                                                        VERSUS

     ASHA SRIVASTAVA . AND ORS. & ORS.                                         Respondent(s)

     (FOR EARLY HEARING APPLICATION ON IA 5/2017)

     Date : 03-11-2017 These matters were called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE A.M. KHANWILKAR
                         HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Appellant(s)                Mr.Shabyashachi Patra, Adv.
                                     Mr.Sanjeev Kumar, Adv.
                                     For M/S. Khaitan & Co., AOR

     For Respondent(s)               Mr.Chanchal Kr.Ganguli, Adv.
                                     Ms.Narmada, Adv.

                                      Mr. Abhijit Sengupta, AOR

                                     Mr. Arun K. Sinha, Adv.
                                     Mr.Sumit Sinha, Adv.
                                     Mr.Rakesh Singh, Adv.

               UPON hearing the counsel the Court made the following
                                  O R D E R

I.A.No.5 of 2017 This is an application for early hearing.

Keeping in view the order dated 04.10.2013, we are inclined to direct that the Civil Appeal be added to the final hearing list in the third week of January, 2018 before an appropriate Bench.

Signature Not Verified

I.A. stands disposed of accordingly.

Digitally signed by SATISH KUMAR YADAV Date: 2017.11.07 14:09:23 TLT Reason:

(SATISH KUMAR YADAV) (H.S. PARASHER) AR-CUM-PS ASSISTANT REGISTRAR