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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Sikkim - Subsection

Section 67(b) in Sikkim Shops and Commercial Establishments Act, 1983

(b)for less than a year but more than three months, without giving such persons at least fourteen days' notice in writing or wages in lieu of such notice Provided that such notice shall not be necessary where the services of such employees are. dispensed with for misconduct.