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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(f) in The Foreign Exchange Management (Transfer Or Issue Of Security By A Person Resident Outside India) Regulations, 2000

(f)such other conditions as considered necessary in public interest by the Reserve Bank;
(iii)the application for approval referred to in sub-clause (i) shall contain the following information/ documents: