Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 209(1)] [Section 209] [Entire Act] Union of India - Subsection Section 209(1)(b) in The Companies Act, 2013 (b)seize such books and papers as he considers necessary after allowing the company to take copies of, or extracts from, such books or papers at its cost.