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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(2)(ii) in The Baba Farid University of Health Sciences Act, 1998

(ii)all teaching and non-teaching employees of the Department of Research and Medical Education, serving in the transferred college or hospital, who are either permanent or on probation, shall be taken by the University into its service, if found suitable by the University :