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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 10(1)(a) in Arunachal Pradesh Indian Medicine Council Act, 2013

(a)shall hold office as Indian Medicine Physician in Government or in any institution maintained by local or other authority for treating the patients in Indian Medicine or for administration purposes.