Delhi High Court - Orders
Netrapal Singh vs Ravinder Kumar Kalyanai & Anr on 11 February, 2019
Author: Vinod Goel
Bench: Vinod Goel
$~42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.R.P. 37/2019 & C.M. No.6334-6335/2019
NETRAPAL SINGH ..... Petitioner
Through: Ms. Preeti Singh and Mr. Shivam Jaiswal,
Advs.
versus
RAVINDER KUMAR KALYANAI & ANR ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE VINOD GOEL
ORDER
% 11.02.2019 C.M. No.6335/2019 (for exemption)
1. Allowed, subject to all just exceptions.
2. The application is disposed of. C.R.P. 37/2019 & C.M. No.6335/2019 (stay)
3. List on 19.02.2019.
VINOD GOEL, J.
FEBRUARY 11, 2019 "sandeep"