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Supreme Court - Daily Orders

Committee-Gfil vs Libra Buildtech P.Ltd.. on 1 September, 2015

Bench: J. Chelameswar, Abhay Manohar Sapre

     ITEM NO.1                           COURT NO.6                SECTION XIV

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     I.A. 7-8/2015,I.A. 9-10/2015 in Petition(s) for Special Leave to
     Appeal (C) No(s). 23886-23887/2012

     (Arising out of impugned final judgment and order dated 09/07/2012
     in CM No. 8029/2012,09/07/2012 in WPC No. 1399/2010,30/07/2012 in
     CRA No. 423/2012,30/07/2012 in CM No. 8029/2012,30/07/2012 in WPC
     No. 1399/2010 passed by the High Court Of Delhi At New Delhi)

     COMMITTEE-GFIL                                                   Petitioner(s)

                                                 VERSUS

     LIBRA BUILDTECH P.LTD.& ORS.                                     Respondent(s)

     (for directions and impleadment and office report)

     Date : 01/09/2015 These applications were called on for hearing
     today.

     CORAM :
                         HON'BLE MR. JUSTICE J. CHELAMESWAR
                         HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)             Mr. C. L. Sahu,Adv.

     For Respondent(s)             Ms.   Manali Singhal,Adv.
                                   Mr.   Santosh Sachin,Adv.
                                   Mr.   Abhijat P. Medh,Adv.
                                   Mr.   Abhikalp Pratap Singh,Adv.

                                   Mr. Sanchar Anand,AAG
                                   Mr. Apoorv Singhal,Adv.
                                   Mr. Devendra Singh,Adv.

                                   Mr. Arijit Prasad,Adv.
                                   Ms. Purnima Bhat Kak,Adv.
                                   Ms. Gargi Khanna,Adv.
                                   Mrs. Anil Katiyar,Adv.

                                    M/s. Ap & J Chambers,Adv.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Signature Not Verified List on 4th September, 2015.

Digitally signed by Om Parkash Sharma Date: 2015.09.01 16:59:38 IST Reason:

[O.P. SHARMA] [INDU BALA KAPUR] COURT MASTER COURT MASTER