Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Andhra Pradesh - Subsection Section 6(vii) in A.P. Farmers Organisation Rules, 1997 (vii)to use water economically and judiciously and furnish data, to the Water Resources Department on water use, irrigated area, irrigation efficiency, and crop yields;
