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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Chattisgarh - Subsection

Section 18(c) in International Institute of Information Technology (IIIT) University Act, 2013

(c)To grant approval in respect of-
(i)enlistment of contractors,
(ii)floating and acceptance of tenders,
(iii)issuance of work orders,
(iv)undertaking of works departmentally and supervising works in progress;