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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(d) in The Assam Urban Areas Rent Control Act, 1972

(d)"pucca structure" means a structure with-
(i)cemented, or wooden floor;
(ii)iron, brick or concrete posts; and
(iii)roof of reinforced concrete, or of galvanised iron, aluminium or asbestos sheets ;