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Jyoti Narayan Singh @ Jattu Singh & Ors vs Manoj Singh & Ors on 16 April, 2018

Author: Sanjay Kumar

Bench: Sanjay Kumar

           Patna High Court CWJC No.25782 of 2013 (5) dt.16-04-2018




                           IN THE HIGH COURT OF JUDICATURE AT PATNA
                                      Civil Writ Jurisdiction Case No.25782 of 2013
                       ======================================================
                       Jyoti Narayan Singh @ Jattu Singh & Ors
                                                                             .... .... Petitioner/s
                                                          Versus
                       Manoj Singh & Ors
                                                                            .... .... Respondent/s
                       ======================================================
                       Appearance :
                       For the Petitioner/s     : Mr. Ajay Kumar Singh
                       For the Respondent/s      :
                       ======================================================
                       CORAM: HONOURABLE MR. JUSTICE SANJAY KUMAR
                       ORAL ORDER

5       16-04-2018

On the request of learned counsel for the petitioners, as a last chance, two weeks further time, is allowed for filing requisites for issuance of notices against the respondents, through ordinary process as well as registered cover with A/D, failing which this application shall stand rejected without further reference to a Bench.

(Sanjay Kumar, J) Mahesh/-

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