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[Cites 0, Cited by 0] [Section 39(3)] [Section 39] [Entire Act]

NCT Delhi - Subsection

Section 39(3)(d) in The Delhi Municipal Corporation Act, 1957

(d)to discharge such other functions in relation to the rural areas as may be assigned to it by resolution made by the [a Corporation] [Substituted by Delhi Act 12 of 2011, section 2(a), "for the Corporation" (w.e.f. 13-1-2012)] or by regulations made under this Act.