Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(13) in Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 2008

(13)The list prepared by the Promotion committee shall be forwarded to the Government by the Appointing Authority along with the personal files and Annual Confidential rolls/Annual Performance Appraisal Reports of all the persons whose names have been considered by the committee.