Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 78(3)] [Section 78] [Entire Act]

Union of India - Subsection

Section 78(3)(a) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2012

(a)to have the custody of the records of the, Principal Bench of the Tribunal and other Benches;