Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Jammu-Kashmir - Subsection Section 47(c) in The Guardians and Wards Act, 1977 (1920 A.D.) (c)under section 25, making or refusing to make an order for the return of a ward to the custody of his guardian; or
