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State of Goa - Section

Section 193 in Goa Prisons Rules, 2006

193. Formation of prisoners into groups for work and its distribution.

(1)Formation of groups of prisoners.- After the distribution of light meals, Canjee, tea under sub-rule (1) of rule 192, prisoners shall be formed into groups for work, each group being placed in charge of a Jail Guard. The number of the prisoners in each group and the name of the Jail guard in charge shall be recorded in a Register in Form XXIV. The Assistant Jailor or in his absence, one of the Head Guard shall maintain this register.
(2)Distribution of work to prisoners. - The group formed under sub-rule (1), shall be marched to their work. The Jailor concerned shall distribute the work according to the allotment made by the Work Assignment Committee. The Jailor shall see that no prisoner is put to or kept on work for which he is declared to be unfit.