Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Meghalaya - Section Section 2 in The Meghalaya Co-operative Societies Rules 2. The rules, framed under the Co-operative Societies Act, II of 1912 and adopted under Notification No. 963-L.S.G. (A), dated the 18th April, 1941, are hereby rescinded.
