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[Cites 0, Cited by 15] [Section 2(16)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(16)(c) in The Wild Life (Protection) Act, 1972

(c)injuring or destroying or taking any part of the body of any such animal or, in the case of wild birds or reptiles, damaging the eggs of such birds or reptiles, or disturbing the eggs or nests of such birds or reptiles;